Tata Capital Financial Services ... vs Narendra Distributors And Ors
2022 Latest Caselaw 1603 Cal/2

ODC-30
                                   ORDER SHEET

                                    EC/31/2022

                        IN THE HIGH COURT AT CALCUTTA
                         Ordinary Original Civil Jurisdiction
                                  ORIGINAL SIDE
                               (Commercial Division)

                     TATA CAPITAL FINANCIAL SERVICES LTD.
                                      VS
                       NARENDRA DISTRIBUTORS AND ORS.


   BEFORE:
   The Hon'ble JUSTICE SHEKHAR B. SARAF

Date : 13th May, 2022

Appearance:

Mr. Swatarup Banerjee, Adv. Ms. Akansha Chopra, Adv.

...for the award-holder

The Court: Counsel on behalf of the award-holder seeks time for

execution of the warrant of arrest against judgment-debtor no.2.

Accordingly, the time is extended for a period of eight weeks from date.

(SHEKHAR B. SARAF, J.)

R.Bhar