Tuesday, 12, May, 2026
 
 
 
Expand O P Jindal Global University
 
  
  
 
 
 

Tata Capital Financial Services ... vs Gi International Pvt Ltd. And Ors
2022 Latest Caselaw 1589 Cal/2

Citation : 2022 Latest Caselaw 1589 Cal/2
Judgement Date : 13 May, 2022

Calcutta High Court
Tata Capital Financial Services ... vs Gi International Pvt Ltd. And Ors on 13 May, 2022
OD 25

                             ORDER SHEET
                              EC/216/2020
                    IN THE HIGH COURT AT CALCUTTA
                  ORDINARY ORIGINAL CIVIL JURISDICTION
                             ORIGINAL SIDE


                   TATA CAPITAL FINANCIAL SERVICES LTD
                                    VS
                    GI INTERNATIONAL PVT LTD. AND ORS


  BEFORE:
  The Hon'ble JUSTICE SHEKHAR B. SARAF

Date: 13th May, 2022.

Appearance:

Mr. Avishek Guha, Adv.

Ms. Ratnadipa Sarkar, Adv.

Ms. Akansha Chopra, Adv.

The Court: None appears on behalf of the judgment debtors. It is noted

that the order dated April 22, 2022 passed by this Court has not been complied

with and the judgment debtor nos.3 and 4 who are directed to be present today

are not present in Court.

This matter is adjourned to June 17, 2022 when the judgment debtor nos.

3 and 4 should be present in Court.

Petitioner is directed to communicate this order upon the advocate

appearing on behalf of the judgment debtor nos. 3 and 4.

(SHEKHAR B. SARAF, J.)

sp/

 
Download the LatestLaws.com Mobile App
 
 
Latestlaws Newsletter
 

Publish Your Article

 

Campus Ambassador

 

Media Partner

 

Campus Buzz

 

LatestLaws Guest Court Correspondent

LatestLaws Guest Court Correspondent Apply Now!
 

LatestLaws.com presents: Lexidem Offline Internship Program, 2026

 

LatestLaws.com presents 'Lexidem Online Internship, 2026', Apply Now!

 
 

LatestLaws Partner Event : IJJ

 

LatestLaws Partner Event : Smt. Nirmala Devi Bam Memorial International Moot Court Competition

 
 
Latestlaws Newsletter