Ramesh Co vs Imperial Tubes Pvt Ltd
2022 Latest Caselaw 1577 Cal/2

ODC-9

                         IN THE HIGH COURT AT CALCUTTA
                          Ordinary Original Civil Jurisdiction
                                   ORIGINAL SIDE

                                   EC/147/2020
                      IA NO: GA/1/2020 (Old No:GA/1172/2020),
                                    GA/2/2021]

                                   RAMESH CO
                                       VS
                             IMPERIAL TUBES PVT LTD



BEFORE:
The Hon'ble JUSTICE RAVI KRISHAN KAPUR
Date : 12th May, 2022.
                                                                                 Appearance:
                                                                 Mr. Soumabho Ghose, Adv.
                                                                         Mr. S. Ganguli, Adv.
                                                                 Ms. T. Bahattacharya, Adv.

                                                                    Mr. Rajarshi Dutta, Adv.
                                                                     Mr. V.V.V. Sastry, Adv.
                                                                    Mr. Debjyoti Saha, Adv.
                                                                      Ms. D. Sharma, Adv.

                                                                                           .

The Court:- Supplementary Affidavit filed on behalf of the decree-holder be

kept with the records.

Mr. Dutta, Advocate appearing on behalf of the judgment-debtor prays for

time to take instructions as to whether the said deeds annexed to the

supplementary affidavit form part of the assets of the judgment-debtor.

Let this matter appear on 17 May, 2022.

(RAVI KRISHAN KAPUR, J.)

S.Bag