Saraf Agencies Pvt Ltd vs Kanoria Jute And Industries ...
2022 Latest Caselaw 1538 Cal/2

OD-25
                                 EC/95/2022
                       IN THE HIGH COURT AT CALCUTTA
                    ORDINARY ORIGINAL CIVIL JURISDICTION
                                ORIGINAL SIDE




                         SARAF AGENCIES PVT LTD.
                                    VS
                    KANORIA JUTE AND INDUSTRIES LIMITED



      BEFORE:
      The Hon'ble JUSTICE RAVI KRISHAN KAPUR
      Date : 5th May, 2022.
                                                                          Appearance:
                                                             Mr. Aniruddha Mitra, Adv.
                                                                    Ms. Urbi Ray, Adv.
                                                                Mr. Abir Debnath, Adv.
                                                                   ...for decree holder.

                                                                Mr. Arik Banerjee, Adv.
                                                               Mr. Jaydeb Ghorai, Adv.
                                                               Mr. Diptesh Ghorai, Adv.
                                                                      ...for respondent.

The Court : Let this matter appear as a 'Specially Fixed Matter' on 10 May,

2022. In the meantime, the Receiver and the decree-holder are both directed to

serve a copy of the Report on the Advocate on Record on behalf of the judgment

debtor.

(RAVI KRISHAN KAPUR, J.) SK.