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Samar Kumar Das vs The Secretary
2022 Latest Caselaw 982 Cal

Citation : 2022 Latest Caselaw 982 Cal
Judgement Date : 3 March, 2022

Calcutta High Court (Appellete Side)
Samar Kumar Das vs The Secretary on 3 March, 2022
   32                        IN THE HIGH COURT AT CALCUTTA
03.03.2022                  CONSTITUTIONAL WRIT JURISDICTION
Court No. 23                                  APPELLATE SIDE
   d.g.

                                           WPA 11742 of 2013
                                                   with
                                 CAN 2 of 2013 (Old CAN 11750 of 2013)

                                            Samar Kumar Das
                                                   Vs.
                             The Secretary, West Bengal State Electricity
                                Distribution Company Limited & Ors.

                            Ms. Lina Majumder.
                                              ... for the petitioner

                            Mr. S.S. Koley.
                                                 ... for the respondents

After hearing the parties, the matter has to be

adjournd, as the learned Advocate for the petitioner

wants to rely upon certain judgments, which she is

not carrying to Court today.

Let this matter appear on 24th March, 2022.

The application being CAN 11750 of 2013

which is still appearing in the list is no more pending

as the same has been disposed of by the order dated

18th December, 2013.

(Arindam Mukherjee, J.)

 
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