Pearl Corporation vs Cesc And Ors
2022 Latest Caselaw 934 Cal/2

OD-2

                              ORDER SHEET
                              WPO/94/2021
                    IN THE HIGH COURT AT CALCUTTA
                      Constitutional Writ Jurisdiction
                             ORIGINAL SIDE


                           PEARL CORPORATION
                                   VS
                             CESC AND ORS.


      BEFORE:
      The Hon'ble JUSTICE SABYASACHI BHATTACHARYYA

Date : 21st March, 2022.

Appearance:

Mr. Tapas Dutta, Adv. Mr. Mritunjay Halder, Adv.

. . .for the petitioner.

Mr. Suman Ghosh, Adv. Mr. Debanjan Mukherji, Adv.

. . .for the C.E.S.C.

The Court: Hearing concluded. Judgment reserved.

(SABYASACHI BHATTACHARYYA, J.)

SP/