Rudra Chinnamastika Projects ... vs Lalit Kumar Ganeriwala & Ors
2022 Latest Caselaw 841 Cal/2

                         IA No. GA 1 of 2022
                         APOT No. 42 of 2022
                                 with
                          AP No. 307 of 2021
                 IN THE HIGH COURT AT CALCUTTA
                           In appeal from its
               ORDINARY ORIGINAL CIVIL JURISDICTION
                  CIVIL APPELLATE JURISDICTION
                        (Commercial Division)


                 Rudra Chinnamastika Projects Pvt. Ltd.
                               Versus
                    Lalit Kumar Ganeriwala & Ors.



Before:
The Hon'ble Justice I. P. MUKERJI
            And
The Hon'ble Justice ANIRUDDHA ROY
Date: 11th March 2022

                                                              Appearance:
                                             Mr. Chayan Gupta, Advocate
                                              Mr. G. N. Jajodia, Advocate
                                                         for the appellant
                                                 Mr. Ratul Das, Advocate
                                                      for the respondent

The Court: We admit this appeal from a judgment and order

dated 8th February 2022 vacating the interim order dated 22nd July

2021 as modified on 29th July 2021.

By consent of learned counsel for the parties list the appeal

and the stay application on 14th March 2022 to consider whether the

impugned judgment and order should be stayed or any interim order

should be passed in the appeal.

( I. P. MUKERJI, J )

(ANIRUDDHA ROY, J.)

R. Bose