Shubh Karan Bajaj vs Chittavalsah Jute Mills Limited
2022 Latest Caselaw 814 Cal/2

Citation : 2022 Latest Caselaw 814 Cal/2
Judgement Date : 8 March, 2022

Calcutta High Court

Shubh Karan Bajaj vs Chittavalsah Jute Mills Limited on 8 March, 2022

OD 10

                                  ORDER SHEET
                                   EC/88/2022
                         IN THE HIGH COURT AT CALCUTTA
                       ORDINARY ORIGINAL CIVIL JURISDICTION
                                  ORIGINAL SIDE


                                SHUBH KARAN BAJAJ
                                      Versus
                          CHITTAVALSAH JUTE MILLS LIMITED


        BEFORE:
        The Hon'ble JUSTICE SHEKHAR B. SARAF

Date: 8th March, 2022.

(Via Video Conference)

Appearance:

Mr. Purnasish Gupta, Adv.

The Court: The petitioner is directed to serve a copy of the execution

petition upon the judgment-debtor.

Matter is made returnable four weeks hence.

(SHEKHAR B. SARAF, J.) B.Pal

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