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Bhagwati Plasto Work Private ... vs Shree Gobind Deo Glass Works ...
2022 Latest Caselaw 772 Cal/2

Citation : 2022 Latest Caselaw 772 Cal/2
Judgement Date : 4 March, 2022

Calcutta High Court
Bhagwati Plasto Work Private ... vs Shree Gobind Deo Glass Works ... on 4 March, 2022
OD-38
                                ORDER SHEET
                       IN THE HIGH COURT AT CALCUTTA
                                ORIGINAL SIDE

                                EC/362/2021

                 BHAGWATI PLASTO WORK PRIVATE LIMITED
                                Versus
             SHREE GOBIND DEO GLASS WORKS LIMITED AND ANR.

     BEFORE:
     The Hon'ble JUSTICE RAVI KRISHAN KAPUR

Date : 4th March, 2022.

(Via video conference)

Appearance:

Mr. Ranjan Bachawat, Adv. Mr. S. K. Bajoria, Adv.

Mr. R. Bhattacharya, Adv. Ms. Adreeka Pandy, Adv.

Mr. S. Bajoria, Adv.

The Court: Affidavits filed on behalf of the judgment debtors be kept with

the records. Time to file Affidavit-in-Reply is extended till 11 March, 2022.

Let this matter appear on 15 March, 2022.

(RAVI KRISHAN KAPUR, J.)

mg

 
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