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Voltas Limited vs Kolkata Environmental ...
2022 Latest Caselaw 744 Cal/2

Citation : 2022 Latest Caselaw 744 Cal/2
Judgement Date : 3 March, 2022

Calcutta High Court
Voltas Limited vs Kolkata Environmental ... on 3 March, 2022
OD-6

                         IN THE HIGH COURT AT CALCUTTA
                          Ordinary Original Civil Jurisdiction
                                   ORIGINAL SIDE
                                (Via Video Conference)

                                    EC/14/2020

                              VOLTAS LIMITED
                                   VS
                KOLKATA ENVIRONMENTAL IMPROVEMENT PROJECT


BEFORE:
The Hon'ble JUSTICE RAVI KRISHAN KAPUR

Date : 3rd March, 2022.

Appearance:

Mr. Saumendranath Mukherjee, Advocate General, Mr. Alak Kumar Ghosh, Adv.

Mr. Gopal Chandra Das, Adv.

Mr. Rudranil De, Adv.

The Court:- The presence of the project Director of the judgment-debtor is

noted and dispensed with.

At the instance of the learned Advocate General, let this matter appear on

4 March, 2022 under the heading "Specially Fixed Matter".

(RAVI KRISHAN KAPUR, J.)

S.Bag

 
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