Kant And Co. Ltd vs Ashiana Vinimay Pvt. Ltd
2022 Latest Caselaw 743 Cal/2

      ODC-12
                                      ORDER SHEET

                                     IA No. GA/1/2022
                                             In
                                        CS/48/2022

                         IN THE HIGH COURT AT CALCUTTA
                          Ordinary Original Civil Jurisdiction
                                   ORIGINAL SIDE

                                  KANT AND CO. LTD.
                                        Versus
                               ASHIANA VINIMAY PVT. LTD.


          BEFORE:
          The Hon'ble JUSTICE SHEKHAR B. SARAF
          Date : 3rd March, 2022.

          [Via video conference]

                                                                                Appearance:
                                                          Mr. Satadeep Bhattacharyya, Adv.
                                                                        Ms. R. Kajaria, Adv.
                                                                    Mr. Uttam Sharma, Adv.
                                                                         ... for the petitioner

              The Court :- Heard learned counsel appearing on behalf of the

     petitioner.

              This is an application for judgment and decree on admission for a

     sum of Rs. 52,02,833/- along with interest at the rate of 18% per annum. In

     my     view,   a   copy    of   the   same    should    be    served      upon      the

     defendant/respondent.

Affidavit-of-service to be filed on the returnable date.

The matter is made returnable two weeks hence.

(SHEKHAR B. SARAF, J.)

RS