Kotak Mahindra Bank Ltd vs Chandra Kishor Saw & Anr
2022 Latest Caselaw 724 Cal/2

OD-27

                              IN THE HIGH COURT AT CALCUTTA
                               Ordinary Original Civil Jurisdiction
                                        ORIGINAL SIDE
                                     (Via Video Conference)

                                    EC/416/2013
                       IA NO. GA/1/2017 (Old No:GA/2509/2017),
                           GA/2/2020 (Old No:GA/703/2020)

                               KOTAK MAHINDRA BANK LTD.
                                          VS
                               CHANDRA KISHOR SAW & ANR.


BEFORE:
The Hon'ble JUSTICE RAVI KRISHAN KAPUR

Date : 1st March, 2022.

Appearance:

Mr. Abhijit Pal, Adv.

The Court:- Affidavit of Assets filed on behalf of the judgment-debtors be

kept with the records.

Let this matter appear on 25 March, 2022 under the heading

"Examination of Judgment-Debtors".

The judgment-debtors are directed to be present on the returnable date.

(RAVI KRISHAN KAPUR, J.)

S.Bag