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Sri Swarup Kumar Sen vs Nepal Chatterjee & Ors
2022 Latest Caselaw 1222 Cal

Citation : 2022 Latest Caselaw 1222 Cal
Judgement Date : 15 March, 2022

Calcutta High Court (Appellete Side)

Sri Swarup Kumar Sen vs Nepal Chatterjee & Ors on 15 March, 2022

Dl. March 15, 111 2022 S.A.T. 566 of 2016

Sri Swarup Kumar Sen

Vs.

Nepal Chatterjee & ors.

Mr. Dhananjay Nayak, learned advocate, appears on

behalf of the appellant and produces certified copies of the

judgment and decree of the trial court as well as the lower appellate

court. let the same be taken on record.

Office is directed to verify and submit a revised report

on Tuesday next.

( Soumen Sen, J. )

dns ( Ajoy Kumar Mukherjee, J. )

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