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Anish Loharuka vs Unknown
2022 Latest Caselaw 3869 Cal

Citation : 2022 Latest Caselaw 3869 Cal
Judgement Date : 30 June, 2022

Calcutta High Court (Appellete Side)

Anish Loharuka vs Unknown on 30 June, 2022

Court No.

CRR 1340 of 2022 Item 2 CRAN 1 of 2022 Tbsr

30.06.

In the matter of:- Anish Loharuka

Mr. Krishnendu Bhattacharya Mr. Rajb Mallick Mr. Priyankar Ganguly Mr. Deep Bairagi Ms. Shalini Bairagi Ms. Sonia Mukherjee .....for the petitioner

Mr. Avishek Guha Ms. Akansha Chopra .....for the victim girl

Mr. Madhusudan Sur, Ld. A.P.P. Mr. Dipankar Paramanick ....for the State

Heard the learned counsels appearing on behalf of

the parties.

Hearing is concluded.

Judgment is reserved.

(Jay Sengupta, J.)

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