Indian Oil Corporation Limited vs Anchit Agarwal & Others
2022 Latest Caselaw 3185 Cal

13.06.2022
Item 1, 2.
Court No.6.
   AB

                              M.A.T. 1212 of 2021
                                      With
                               I A CAN 1 of 2021

                        Indian Oil Corporation Limited
                                      Vs
                           Anchit Agarwal & Others

                                       With
                              M.A.T. 1230 of 2021
                                      With
                               I A CAN 2 of 2021

                        Indian Oil Corporation Limited
                                      Vs
                           Anchit Agarwal & Others


                    Mr. Amit Meharia,
                    Ms. Paramita Banerjee,
                    Ms. Subika Paul        ....for the Appellant.

                    Ms. Sutapa Sanyal,
                    Mr. Debrup Bhattacharya,
                                          .....for the Respdt. No.1.



                    Written Notes of Argument filed on behalf of the

              respondent/writ petitioner be kept with the records.

Judgment is reserved.

(Kausik Chanda, J.) (Arijit Banerjee, J.)