Ramesh Co vs Imperial Tubes Pvt Ltd
2022 Latest Caselaw 1791 Cal/2

OD - 6

                           ORDER SHEET
                           IA GA 2 of 2021
                            EC/147/2020
                  IN THE HIGH COURT AT CALCUTTA
                ORDINARY ORIGINAL CIVIL JURISDICTION
                           ORIGINAL SIDE

                              RAMESH CO
                                  VS
                        IMPERIAL TUBES PVT LTD


BEFORE:
The Hon'ble JUSTICE MD. NIZAMUDDIN

Date : 27th June, 2022.

Appearance:

Mr. S. Ghosh, Adv.

Mr. S. Ganguli, Adv.

Ms. T. Bhattacharyya, Adv. ...For the decree-holder Mr. Rajarshi Dutta, Adv. Mr. Debjyoti Saha, Adv.

...for the Judgment-debtor

The Court : On the prayer of the learned advocate appearing for the

judgment-debtor, time to file affidavit-in-reply to the supplementary

affidavit dated 11th May, 2022 is extended till 4th July, 2022.

List this matter on 5th July, 2022.

(MD. NIZAMUDDIN, J.) TR/