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Mishra Bhawan Tenants Welfare ... vs Cesc Limited And Ors
2022 Latest Caselaw 1663 Cal/2

Citation : 2022 Latest Caselaw 1663 Cal/2
Judgement Date : 7 June, 2022

Calcutta High Court
Mishra Bhawan Tenants Welfare ... vs Cesc Limited And Ors on 7 June, 2022
OD-1 & 2
                              WPO/1954/2022
                      IN THE HIGH COURT AT CALCUTTA
                     CONSTITUTIONAL WRIT JURISDICTION
                               ORIGINAL SIDE



          MISHRA BHAWAN TENANTS WELFARE ASSOCIATION AND ANR.
                                  VS
                        CESC LIMITED AND ORS.

                               WPO/1103/2021
                              IA NO: GA/3/2022
                              IA NO: GA/3/2022
                      IN THE HIGH COURT AT CALCUTTA
                     CONSTITUTIONAL WRIT JURISDICTION
                                ORIGINAL SIDE


                           ATUL SHAH AND ORS
                                   VS
                 KOLKATA MUNICIPAL CORPORATION AND ORS



      BEFORE:
      The Hon'ble JUSTICE SABYASACHI BHATTACHARYYA
      Date : 7th June, 2022.
                                                                       Appearance:
                                                              Mr. Mainak Bose, Adv.
                                                               Mr. Amitav Ray, Adv.
                                                             Mr. Navneet Misra, Adv.
                                                                   ...for respondent.

Mr. Debasish Ghosh, Adv.

Mr. Anirban Ray, Adv.

...For the State

The Court : The written notes of arguments filed today on behalf of the

respondents/landlord be kept on record.

Hearing concluded. Judgment is reserved.

(SABYASACHI BHATTACHARYYA, J.) SK.

 
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