Swal Limited vs Union Of India & Ors
2022 Latest Caselaw 4815 Cal

                                         1




11   26.07.2022                      MAT 1020 of 2022
RP   Ct. No. 16
AN                                           with
                                     IA No. CAN 1 of 2022


                                        SWAL Limited
                                               vs.
                                     Union of India & ors.


                  Mr. Ranjeet Kumar Murarka, learned senior advocate
                  Mr. Viveik Murarka
                  Mr. Dibanath Dey
                                                 ... for the appellant

                  Ms. Smita Das De
                                                  ... for the respondents

Heard at length Mr. Murarka, learned senior

counsel for the appellant and Ms. Das De, learned counsel

for the respondents.

Hearing is concluded. Judgment stands reserved.

(T. S. Sivagnanam, J.)

(Bivas Pattanayak, J.)