Amrita Engineering And Trading ... vs Malathi Aiyer
2022 Latest Caselaw 2058 Cal/2

OD 2

                                     ORDER SHEET

                                 EC 240 of 2022
                        IN THE HIGH COURT AT CALCUTTA
                      ORDINARY ORIGINAL CIVIL JURISDICTION
                                 ORIGINAL SIDE

              AMRITA ENGINEERING AND TRADING COMPANY PVT. LTD.
                                    VS
                               MALATHI AIYER

  BEFORE:
  The Hon'ble JUSTICE MD. NIZAMUDDIN

Date: 22nd July, 2022.

(Via Video Conference) Mr. Syed E. Huda, Mr. A.K. Rai, Advs.

...for the decree-holder

The Court: Learned advocate appearing for the decree-holder is present. He is to

serve copy of the execution application upon the judgment-debtor since the date of

judgment and decree is beyond two years.

List the application on 5th August, 2022 under the same heading.

(MD. NIZAMUDDIN, J.)

TR/