Poonawalla Housing Finance ... vs V Babu And Anr
2022 Latest Caselaw 2012 Cal/2

ODC 39


                               ORDER SHEET
                             IA NO.GA/2/2022
                                    In
                               EC/155/2020
                     IN THE HIGH COURT AT CALCUTTA
                   ORDINARY ORIGINAL CIVIL JURISDICTION
                          COMMERCIAL DIVISION


                   POONAWALLA HOUSING FINANCE LIMITED
                                  Vs
                            V BABU AND ANR.


    BEFORE:
    The Hon'ble JUSTICE SHEKHAR B. SARAF

Date: 20th July, 2022.

Appearance:

Mr. Paritosh Sinha, Adv. Mr. Priyankar Saha, Adv. Mr. K.K. Pandey, Adv. Ms. Enakshi Saha, Adv.

...for the petitioner

Mr. R.L. Mitra, Adv. ...for the judgment-debtors

The Court: Heard counsel appearing on behalf of the parties. Matter

reserved.

(SHEKHAR B. SARAF, J.) B.Pal