Housing Development Finance ... vs Indrajit Roy And Ors
2022 Latest Caselaw 94 Cal/2

ODC - 1

                              ORDER SHEET
                             APOT/227/2021
                                   With
                              CS/162/2021
                            IA No. GA/1/2021
                   IN THE HIGH COURT AT CALCUTTA
                     CIVIL APELLATE JURISDICTION
                             ORIGINAL SIDE
                        COMMERCIAL DIVISION


       HOUSING DEVELOPMENT FINANCE CORPORATION LTD.
                             VS
                   INDRAJIT ROY AND ORS.


BEFORE:
The Hon'ble JUSTICE I. P. MUKERJI

And The Hon'ble JUSTICE KAUSIK CHANDA Date : 13th JANUARY, 2022.

(Via Video Conference) Appearance:

Mr. Joy Saha, Sr. Adv.

Mr. K. Thakker, Adv.

Mr. Samrat Sen, Adv.

The Court :- We admit the appeal from the judgment and order

dated 1st October, 2021 passed by a learned single judge of this court in

an interim application in a suit directing the appellant "to stay their

respective hands in relation to the Quadrupartitc Agreement until this

matter is heard out on affidavit."

List the appeal (APOT/227/2021) and the connected application

(IA No. GA/1/2021) for consideration of stay or any interim order on 17th

January, 2022.

All points are kept open.

                                                (I.      P. MUKERJI, J.)



                                                (KAUSIK CHANDA, J.)

sb.