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Smt. Somrita Mondal (Nee Bisui) vs Sri Saikat Mondal
2022 Latest Caselaw 243 Cal

Citation : 2022 Latest Caselaw 243 Cal
Judgement Date : 31 January, 2022

Calcutta High Court (Appellete Side)

Smt. Somrita Mondal (Nee Bisui) vs Sri Saikat Mondal on 31 January, 2022

05    31.01.

AGM
RKB
 Ct
07                             C.O.1423 of 2020

Smt. Somrita Mondal (nee Bisui) Vs Sri Saikat Mondal

(Via Video Conference)

, Mr. Soumajit Das Mahapatra, ... For the Petitioner. Mr. Soumik Ganguli, ...For the Opposite Party.

Heard both sides.

Judgment reserved and made C.A.V.

(Subhasis Dasgupta, J)

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