Srei Equipment Finance Ltd vs Manoj Kumar & Anr
2022 Latest Caselaw 219 Cal/2

OD-33
                                  ORDER SHEET
                         IN THE HIGH COURT AT CALCUTTA
                                  ORIGINAL SIDE

                                EC/289/2017

                          SREI EQUIPMENT FINANCE LTD.
                                     Versus
                              MANOJ KUMAR & ANR.

   BEFORE:
   The Hon'ble JUSTICE RAVI KRISHAN KAPUR

Date : 27th January, 2022.

(via video conference)

Appearance:

Mr. Swatarup Banerjee, Adv.

The Court: None appears on behalf of the judgment debtor nor is any

accommodation prayed for on their behalf. The decree holder is represented.

The Office of the Sheriff is directed to file a report as to whether the Warrant of

Arrest in terms of the order dated 15th December, 2021 has been executed or

not.

Let this matter appear on 15th February, 2022.

(RAVI KRISHAN KAPUR, J.)

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