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Sikaria Divinity Pvt. Ltd vs State Of West Bengal
2022 Latest Caselaw 218 Cal/2

Citation : 2022 Latest Caselaw 218 Cal/2
Judgement Date : 27 January, 2022

Calcutta High Court
Sikaria Divinity Pvt. Ltd vs State Of West Bengal on 27 January, 2022
ODC-19
                              ORDER SHEET
                     IN THE HIGH COURT AT CALCUTTA
                              ORIGINAL SIDE

                              EC/537/2019

                         SIKARIA DIVINITY PVT. LTD.
                                  Versus
                          STATE OF WEST BENGAL

   BEFORE:
   The Hon'ble JUSTICE RAVI KRISHAN KAPUR

Date : 27th January, 2022. (via video conference) Appearance:

Mr. Arik Banerjee, Adv. Mr. Nilay Sengupta, Adv. Mr. Sujit Banerjee, Adv.

Ms. Sanchari Chakraborty, Adv.

The Court: An accommodation is prayed for on behalf of the judgment

debtor.

Let this matter appear on 8th February, 2022.

(RAVI KRISHAN KAPUR, J.)

mg

 
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