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M/S. Satellite Electric Company vs The Board Of Trustees For The Port ...
2022 Latest Caselaw 200 Cal/2

Citation : 2022 Latest Caselaw 200 Cal/2
Judgement Date : 25 January, 2022

Calcutta High Court
M/S. Satellite Electric Company vs The Board Of Trustees For The Port ... on 25 January, 2022
OD-8
                                    ORDER SHEET

                                   IA No. GA/1/2021
                                           In
                                     AP/1735/2015

                          IN THE HIGH COURT AT CALCUTTA
                           Ordinary Original Civil Jurisdiction
                                    ORIGINAL SIDE


                      M/S. SATELLITE ELECTRIC COMPANY
                                     VS
               THE BOARD OF TRUSTEES FOR THE PORT OF KOLKATA


BEFORE:
The Hon'ble JUSTICE MOUSHUMI BHATTACHARYA

Date : January 25, 2022.

[Via video conference]

Appearance:

Mr. Arik Banerjee, Adv. Mr. Shaunak Ghosh, Adv. Mr. Sourav Mondal, Adv.

Mr. Probal Kr. Mukherjee, Sr. Adv.

Mr. Ashok Kr. Jena, Adv.

The Court : The applicant prays for modification of a judgment passed by

this Court on 20th September, 2021.

List this matter on 2nd February, 2022.

(MOUSHUMI BHATTACHARYA, J.)

sg.

 
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