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Indian Foundry Association And ... vs Indu Singh
2022 Latest Caselaw 159 Cal/2

Citation : 2022 Latest Caselaw 159 Cal/2
Judgement Date : 20 January, 2022

Calcutta High Court
Indian Foundry Association And ... vs Indu Singh on 20 January, 2022
     ORDER                                                              OD-1
                                RVWO/20/2021
                                     WITH
                                 AP/444/2013
                               IA NO.GA/1/2021

                    IN THE HIGH COURT AT CALCUTTA
                  ORDINARY ORIGINAL CIVIL JURISDICTION


                  INDIAN FOUNDRY ASSOCIATION AND ANR.
                                VERSUS
                              INDU SINGH


   BEFORE:
   THE HON'BLE CHIEF JUSTICE PRAKASH SHRIVASTAVA

DATE : 20TH JANUARY, 2022

[Via Video Conference] APPEARANCE:

Mr. Jishnu Chowdhury, Advocate Mr. Varun Kothari, Advocate Mr. Anirudh Agarwalla, Advocate Mr. Amit Agarwalla, Advocate Ms. Shruti Pal, Advocate ......for the applicants.

The Court:- Learned counsel for the applicant seeks time to file

affidavit of service as also compilation of judgments on which he wants to rely

upon.

List on 31st January, 2022.

(PRAKASH SHRIVASTAVA, C.J.)

sm/akg

 
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