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Ashok Kumar Maity vs The West Bengal State Electricity ...
2022 Latest Caselaw 149 Cal

Citation : 2022 Latest Caselaw 149 Cal
Judgement Date : 20 January, 2022

Calcutta High Court (Appellete Side)
Ashok Kumar Maity vs The West Bengal State Electricity ... on 20 January, 2022
  13
20.01.2022

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W.P.A. No. 21298 of 2021

Ashok Kumar Maity

-vs.-

The West Bengal State Electricity Board through Chairman, WBSEDCL & Ors.

Mr. Amit Ranjan Pati, Ms. Afreen Begum, Mr. Ratikanta Pal ...for the petitioner

Mr. Debjit Mukherjee ...for the WBSEDCL

Heard learned counsel for both the sides.

Hearing is concluded and judgment reserved

in the matter.

(Sabyasachi Bhattacharyya, J.)

 
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