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Malabar Gold Private Limited vs State Of West Bengal & Ors
2022 Latest Caselaw 12 Cal

Citation : 2022 Latest Caselaw 12 Cal
Judgement Date : 4 January, 2022

Calcutta High Court (Appellete Side)
Malabar Gold Private Limited vs State Of West Bengal & Ors on 4 January, 2022

04.01.2022

RP/AN

FMA 558 of 2018 Malabar Gold Private Limited Vs.

State of West Bengal & Ors.

+ IA No.CAN 1 of 2018 (Old No.623 of 20178

Mr. Somak Basu .... For the appellant

Compilation of judgments and

supplementary affidavit filed in Court be taken on

record.

Matter be listed on 5th January, 2022.

(T. S. Sivagnanam, J.)

(Hiranmay Bhattacharyya, J.)

 
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