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Alias Supriya Sarcar vs Nurrul Huda Layek
2022 Latest Caselaw 106 Cal

Citation : 2022 Latest Caselaw 106 Cal
Judgement Date : 17 January, 2022

Calcutta High Court (Appellete Side)
Alias Supriya Sarcar vs Nurrul Huda Layek on 17 January, 2022

17.01.2022 Item No.24 Court No.18 AJ.

C.O. 1073 of 2019

( Via Video Conference )

Supriya Chowdhury Sarcar alias Supriya Sarcar

-Vs-

Nurrul Huda Layek

Mr. Susandip Pathak, Mr. Arnab Mukherjee.

....... for the petitioner. Ms. Sudeshna Basu Thakur.

.......for the opposite party.

For proper adjudication of the issue

involved in the present revisional application, the

show cause notice filed by the opposite party to

the application of the petitioner for arrest and

detention of the judgment debtor/opposite party

in civil prison is necessary.

Let copy of the said written objection be

supplied to this Court on the adjourned date.

Put up the matter on January 24, 2022

under the same heading.

(Biswajit Basu, J.)

 
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