Soumi Das And Others vs The State Of West Bengal & Ors
2022 Latest Caselaw 883 Cal

25th February, 2022 (D/L No.24) (sayandeep)

WPA 20729 of 2021 (Via Video Conference)

Soumi Das and others Vs.

The State of West Bengal & Ors.

Mr. Partha Sarathi Das, Mr. Hafiz Ali .......for the petitioners

Mr. Amitava Chaudhuri, Mrs. Monoleena Chaudhuri, Mr. Moniruzzaman Mr. N.Roy ... for the Board

Mr. Swapan Kumar Dutta Mr. Dipankar Das Gupta ...for the State

Learned counsel appearing for the State

and the Board have indicated their respective

points of arguments.

List this matter on 1st March, 2022

under the heading " For Judgment".

(Moushumi Bhattacharya, J.)