Fair Deal Supplies Limited vs R. Piyarelall Iron And Steel ...
2022 Latest Caselaw 716 Cal/2

OD-20
                                  ORDER SHEET

                                   AP/156/2020

                        IN THE HIGH COURT AT CALCUTTA
                         Ordinary Original Civil Jurisdiction
                                  ORIGINAL SIDE

                        FAIR DEAL SUPPLIES LIMITED
                                    VS
               R. PIYARELALL IRON AND STEEL PRIVATE LIMITED

    BEFORE:
    The Hon'ble JUSTICE SHEKHAR B. SARAF

Date : 28th February, 2022

(Via Video Conference) Appearance:

Mr. Jayanta Kr. Mitra, Sr. Adv.

Mr. Joy Saha, Sr. Adv.

Mr. Biswajib Ghosh, Adv. Ms. Nilanjana Adhya, Adv. Mr. Debdut Mukherjee, Adv. Mr. Kaushik Banerjee, Adv.

Ms. Sudipta Paul, Adv.

Mr. Ratnanko Banerji, Sr. Adv.

Mr. Anirban Ray, Adv.

Mr. Ratnesh Rai, Adv.

Mr. Ankan Rai, Adv.

Mr. D.N. Sharma, Adv.

Mr. Sachchida Nand Pandey, Adv.

The Court: Heard Counsel appearing on behalf of the parties.

The matter is fixed on 16th March, 2022 to commence arguments.

Notes of argument along with judgments to be relied on be filed by 11th

March, 2022.

(SHEKHAR B. SARAF, J.) R.Bhar