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Ranjeet Mechatronics Limited vs Simplex Infrastructures Limited
2022 Latest Caselaw 708 Cal/2

Citation : 2022 Latest Caselaw 708 Cal/2
Judgement Date : 28 February, 2022

Calcutta High Court
Ranjeet Mechatronics Limited vs Simplex Infrastructures Limited on 28 February, 2022
ODC-28

                         IN THE HIGH COURT AT CALCUTTA
                          Ordinary Original Civil Jurisdiction
                                   ORIGINAL SIDE
                                (Via Video Conference)

                                    EC/51/2022

                        RANJEET MECHATRONICS LIMITED
                                      VS
                       SIMPLEX INFRASTRUCTURES LIMITED


BEFORE:
The Hon'ble JUSTICE RAVI KRISHAN KAPUR

Date : 28th February, 2022.

Appearance:

Mr. Swatarup Banerjee, Adv.

Mr. Avishek Guha, Adv.

Ms. Akansha Chopra, Adv.

The Court:- None appears on behalf of the judgment-debtor nor is any

accommodation prayed for on their behalf.

The decree-holder is represented.

Let this matter appear on 1st March, 2022.

In the meantime, the decree-holder is directed to serve a notice forthwith

on the Advocates appearing on behalf of the judgment-debtor.

(RAVI KRISHAN KAPUR, J.)

S.Bag

 
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