Kotak Mahindra Bank Ltd vs Bimla Devi Agarwal And Anr
2022 Latest Caselaw 680 Cal/2

ODC-14

                        IN THE HIGH COURT AT CALCUTTA
                         Ordinary Original Civil Jurisdiction
                                  ORIGINAL SIDE
                               (Via Video Conference)


                                    EC/9/2022

                          KOTAK MAHINDRA BANK LTD.
                                      VS
                         BIMLA DEVI AGARWAL AND ANR.

     BEFORE:
     The Hon'ble JUSTICE RAVI KRISHAN KAPUR

Date : 24th February, 2022.

Appearance:

Ms. Shreyashee Das, Adv. ...for the decree-holder

Mr. D. Banerjee, Adv.

Mr. Mainak Swarnokar, Adv.

The Court:- The judgment-debtor is represented and prays for an

accommodation. Let this matter appear on 10 March, 2022.

(RAVI KRISHAN KAPUR, J.)

TO