Mining Associates vs Bhushan Power & Steel Ltd. & Ors
2022 Latest Caselaw 623 Cal/2

OD-12
                                  ORDER SHEET

                                 IA NO. GA/4/2022
                                         In
                                    CS/298/2009

                        IN THE HIGH COURT AT CALCUTTA
                         Ordinary Original Civil Jurisdiction
                                  ORIGINAL SIDE

                            MINING ASSOCIATES
                                    Vs
                     BHUSHAN POWER & STEEL LTD. & ORS.


    BEFORE:
    The Hon'ble JUSTICE SHEKHAR B. SARAF
    Date : 22nd February, 2022

    (Via Video Conference)

                                                                        Appearance:
                                                             Mr. Arik Banerjee, Adv.
                                                            Mr. Jaydeb Ghorai, Adv.
                                                            Mr. Diptesh Ghorai, Adv.



         The Court: Heard Mr. Arik Banerjee, Counsel appearing on behalf of the

defendant petitioner.

         None appears on behalf of the respondents.

Accordingly, petitioner is directed to intimate the respondents that this

matter shall be taken up one week hence.

Judgments relied on by Mr. Arik Banerjee are taken on record.

(SHEKHAR B. SARAF, J.) R.Bhar