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Saregama India Limited vs Mitesh Mehta
2022 Latest Caselaw 600 Cal/2

Citation : 2022 Latest Caselaw 600 Cal/2
Judgement Date : 21 February, 2022

Calcutta High Court
Saregama India Limited vs Mitesh Mehta on 21 February, 2022
ODC-30

                      IN THE HIGH COURT AT CALCUTTA
                       Ordinary Original Civil Jurisdiction
                                ORIGINAL SIDE
                             (Via Video Conference)

                                 EC/202/2021

                          SAREGAMA INDIA LIMITED
                                    VS
                              MITESH MEHTA


     BEFORE:
     The Hon'ble JUSTICE RAVI KRISHAN KAPUR

Date : 21st February, 2022.

Appearance:

Mr. Anirban Bose, Adv.

Md. Jalaluddin, Adv.

The Court:- Heard the parties. Let this matter appear under the heading

"Examination of Judgment Debtors" on 25th February, 2022.

(RAVI KRISHAN KAPUR, J.)

TO

 
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