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Idfc First Bank Ltd vs Mrs. Krishna Saha And Anr
2022 Latest Caselaw 593 Cal/2

Citation : 2022 Latest Caselaw 593 Cal/2
Judgement Date : 21 February, 2022

Calcutta High Court
Idfc First Bank Ltd vs Mrs. Krishna Saha And Anr on 21 February, 2022
OD-12
                        IN THE HIGH COURT AT CALCUTTA
                         Ordinary Original Civil Jurisdiction
                                  ORIGINAL SIDE
                               (Via Video Conference)

                                   EC/230/2020

                             IDFC FIRST BANK LTD
                                      VS
                          MRS. KRISHNA SAHA AND ANR


BEFORE:
The Hon'ble JUSTICE RAVI KRISHAN KAPUR

Date : 21st February, 2022.

Appearance:

Mrs. Tutul Das Singh, Adv.

Mr. Ranjit Singh, Adv.

Ms. Pooja Sett, Adv.

The Court:- Heard the parties.

List this matter for further hearing on 2nd March, 2022.

It is submitted on behalf of the judgment-debtors that the application

ought to be filed before the Commercial Division of this Court.

In view of the aforesaid, the decree-holder is directed to take instructions

in this matter.

(RAVI KRISHAN KAPUR, J.)

S.Bag

 
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