Citation : 2022 Latest Caselaw 591 Cal/2
Judgement Date : 21 February, 2022
OD-9
IN THE HIGH COURT AT CALCUTTA
Ordinary Original Civil Jurisdiction
ORIGINAL SIDE
(Via Video Conference)
EC/258/2019
CENTRAL INLAND WATER TRANSPORT CORPORATION LIMITED
VS
MEAKSIN SHIPPING CO. PVT. LTD.
BEFORE:
The Hon'ble JUSTICE RAVI KRISHAN KAPUR
Date : 21st February, 2022.
Appearance:
Mr. Priyankar Saha, Adv.
Mr. A. K. Jena, Adv.
The Court:- It is submitted on behalf of the judgment-debtor that during
the pendency of this execution application, the parties are trying to resolve their
disputes.
In view of the aforesaid, let this matter appear on 16th March, 2022.
(RAVI KRISHAN KAPUR, J.)
S.Bag
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