Citation : 2022 Latest Caselaw 578 Cal
Judgement Date : 15 February, 2022
15.02.2022 Sl. No. 12.
Mithun Ct.No.42.
CRA 479 of 2019
(Via Video Conference)
In the matter of : Rubel Sk.
...appellant. Mr. Subrata Karmakar, Adv.
...for the appellant.
Ms. Faria Hossain, Adv. Ms. Baisali Basu, Adv.
... for the State.
Argument is heard.
Judgment is reserved.
( Bibek Chaudhuri, J. )
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