Magma Fincorp Limited vs M. Kaleeswari And Anr
2022 Latest Caselaw 552 Cal/2

ODC-15

                                   ORDER SHEET
                        IN THE HIGH COURT AT CALCUTTA
                         Ordinary Original Civil Jurisdiction
                                  ORIGINAL SIDE
                               [Via Video Conference]

                                   EC/189/2020


                             MAGMA FINCORP LIMITED
                                     Versus
                             M. KALEESWARI AND ANR.


  BEFORE:
  The Hon'ble JUSTICE RAVI KRISHAN KAPUR

Date : 17th February, 2022

Appearance:

Mr. Paritosh Sinha, Adv.

Mr. K. K. Pandey, Adv.

Mr. S. B. Dasgupta, Adv.

The Court:- It is submitted on behalf of the decree-holder that service has

not yet been effected on the judgment-debtors.

Let this matter appear on 11th April, 2022.

In the meantime, the decree-holder is directed to effect service on the

judgment-debtors and file an Affidavit of Service on the returnable date.

The judgment-debtors are directed to comply with the earlir orders of

Court.

(RAVI KRISHAN KAPUR, J.)

S.Bag