CRA/90/2020
2022 Latest Caselaw 518 Cal

11.02.2022 Sl. No.17 akd C. R. A. 90 of 2020 [via video conferencing] (CRAN 1 of 2020)

In Re : An application for suspension of sentence under Section 389 of the Code of Criminal Procedure filed on 10.12.2020 :

A N D

In Re : Ishdan Seikh ...... Appellant

Mr. Angshuman Chakraborty ... ... for the appellant

Mr. Y. J. Dastoor .. Ld. Addl. Solicitor General Mr. Phiroze Edulji ... ... for the UOI

Department shall submit report whether any other appeal has

been preferred against the selfsame judgment and order.

Let this matter appear in the list on 15.02.2022.

(Bivas Pattanayak, J.) (Joymalya Bagchi, J.)