Aditya Birla Finance Limited vs Osian Commotrade Private Limited
2022 Latest Caselaw 416 Cal/2

OD-3

                                  ORDER SHEET
                       IN THE HIGH COURT AT CALCUTTA
                        Ordinary Original Civil Jurisdiction
                                 ORIGINAL SIDE
                              [Via Video Conference]

                                   EC/109/2021

                       ADITYA BIRLA FINANCE LIMITED
                                  Versus
                    OSIAN COMMOTRADE PRIVATE LIMITED


     BEFORE:
     The Hon'ble JUSTICE RAVI KRISHAN KAPUR

Date : 9th February, 2022 Appearance:

Ms. Pooja Sett, Adv.

...for the decree-holder

The Court: It is submitted on behalf of the decree-holder that they have

been unable to effect service on the judgment-debtor.

In view of the aforesaid, let this matter appear on 14th March, 2022.

In the meantime, the decree-holder is directed to effect fresh service on the

judgment-debtor and file an affidavit of service on the returnable date.

(RAVI KRISHAN KAPUR, J.)

TO