Poonawalla Fincorp Limited vs Aura Agencies And Ors
2022 Latest Caselaw 384 Cal/2

ODC-11

                                  ORDER SHEET
                       IN THE HIGH COURT AT CALCUTTA
                        Ordinary Original Civil Jurisdiction
                                 ORIGINAL SIDE
                              [Via Video Conference]

                                   EC/354/2021

                        POONAWALLA FINCORP LIMITED
                                  Versus
                          AURA AGENCIES AND ORS.


     BEFORE:
     The Hon'ble JUSTICE RAVI KRISHAN KAPUR

Date : 8th February, 2022 Appearance:

Mr. Paritosh Sinha, Adv.

Mr. K.K. Pandey, Adv.

Mr. S.B. Dasgupta, Adv.

The Court: Heard Mr. Sinha, Advocate appearing on behalf of the decree-

holder. The judgment-debtor no. 3 is represented. It is submitted on behalf of the

judgment debtor no. 3 that prior to the initiation of this proceeding the judgment

debtor no. 2 who was the proprietor of the partnership firm had died.

The parties are directed to try to amicable resolve the disputes.

Let this matter appear on 8th March, 2022.

(RAVI KRISHAN KAPUR, J.)

TO