Poonawalla Housing Finance ... vs Kinjal A Deshani And Ors
2022 Latest Caselaw 273 Cal/2

ODC-9
                                 EC/259/2021
                      IN THE HIGH COURT AT CALCUTTA
                       Ordinary Original Civil Jurisdiction
                                ORIGINAL SIDE
                             (Via Video Conference)



                  POONAWALLA HOUSING FINANCE LIMITED

                                          VS

                         KINJAL A DESHANI AND ORS.


  BEFORE:
  The Hon'ble JUSTICE RAVI KRISHAN KAPUR

Date : 2nd February, 2022.

Appearance:-

Mr. Paritosh Sinha, Adv.

Mr. K.K.Pandey, Adv.

Mr. S. Basu Dasgupta, Adv.

The Court: Let this matter appear on 22nd February, 2022.

In the meantime, the decree-holder is directed to take appropriate steps to

effect service on the judgment debtors.

Liberty is granted to the decree-holder to peruse a copy of the Report filed

by the Department.

(RAVI KRISHAN KAPUR, J.) D.Ghosh