Bla Projects Private Limited vs Damodar Valley Corporation & Ors
2022 Latest Caselaw 8655 Cal

   Ct. 05
Item No.25
22.12.2022
 (Suvendu)

                              WPA 26117 of 2022

                       BLA Projects Private Limited
                                   Vs.
                     Damodar Valley Corporation & Ors.



                    Mr. Kishore Datta
                    Mr. Amitesh P. Ray
                                   ..........for the petitioner

                    Mr. Shaunak Ghosh
                            ..........for the respondent no.4

Mr. Anirban Ray Mr. Swarajit Dey Ms. Riddhi Jain .....for the DVC

Learned counsel appearing for the parties

submit that the appeal filed from the order of 2 nd

December, 2022 passed in WPA 23775 of 2022,

which is a similar matter to the present writ

petition, has been reserved for judgment.

List this matter on 9th January, 2023.

The respondent /DVC shall maintain the

position as of 12th December, 2022 until 15th

January, 2023.

(Moushumi Bhattacharya, J.)