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D.Hira Hindustan Insecticides ... vs Global Adsorbents Pvt. Ltd
2022 Latest Caselaw 8653 Cal

Citation : 2022 Latest Caselaw 8653 Cal
Judgement Date : 22 December, 2022

Calcutta High Court (Appellete Side)
D.Hira Hindustan Insecticides ... vs Global Adsorbents Pvt. Ltd on 22 December, 2022

22.12.2022

Court No.35 Item No. 8 CRR 3033 of 2016

D.Hira Hindustan Insecticides Ltd. & Ors.

Vs.

Global Adsorbents Pvt. Ltd.

Mr. Biswajit Manna, Mr. Somnath Roy.

... for the petitioners

Mr. Shahjahan Hossain, Ms. Sanjida Sultana, Mr. Prithwiraj Biswas.

... for the OP

Heard both the parties. Let the matter be reserved for judgment.

(Rai Chattopadhyay, J.)

 
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