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Jhangla @ Netail Malakar & Anr vs Unknown
2022 Latest Caselaw 8595 Cal

Citation : 2022 Latest Caselaw 8595 Cal
Judgement Date : 21 December, 2022

Calcutta High Court (Appellete Side)
Jhangla @ Netail Malakar & Anr vs Unknown on 21 December, 2022
21.12.2022                                CRA 115 of 2010
  S/L. 31
Court No.12      In the matter of: Jhangla @ Netail Malakar & Anr.
 Suvayan
                                                                       ....Appellants.

Mr. Partha Sarathi Bhattacharyya Ms. Swarnali Saha ...for the appellants.

Mr. Pravas Bhattacharya Mr. Suman De ...for the State.

Heard learned Counsel for both the parties.

Judgment dictated in open Court today. Judgment in separate

sheets follows.

The appellant No. 2 is acquitted of the charge.

The appellant No. 2, namely, Farida be released from custody

forthwith if her detention is not required in any other case.

The Department is directed to send a copy of this order

immediately to the Superintendent, Balurghat Central Correctional

Home for compliance.

(Chitta Ranjan Dash, J.)

(Partha Sarathi Sen, J.)

 
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