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S. L. Ispat Private Limited & ... vs Punjab National Bank & Others
2022 Latest Caselaw 8545 Cal

Citation : 2022 Latest Caselaw 8545 Cal
Judgement Date : 20 December, 2022

Calcutta High Court (Appellete Side)
S. L. Ispat Private Limited & ... vs Punjab National Bank & Others on 20 December, 2022
20.12.2022
  rpan/04
                              MAT 303 of 2018
                                    +
                  IA No.: CAN 2 of 2018 [Old No.: CAN 3431 of 2018]
                    S. L. Ispat Private Limited & Another
                                  - Versus -
                       Punjab National Bank & Others


                           Mr. Kishore Dutta,
                           Mr. Nilendu Bhattacharya,
                           Ms. Arunima Lala,
                           Mr. Arun Kumar Upadhyay,
                                       ... for the Appellants.
                           Ms. Aparajita Rao,
                           Ms. Ankana Basu
                                 ... for the Bank/Respondent nos.1-5.

Ms. Susmita Shaw ... for the Respondent no.6.

The learned advocates appearing for the respective

parties have concluded their arguments. Judgment

reserved.

(Partha Sarathi Chatterjee, J.) (Tapabrata Chakraborty, J.)

 
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