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Smt. Shibani Sarkar vs Unknown
2022 Latest Caselaw 8448 Cal

Citation : 2022 Latest Caselaw 8448 Cal
Judgement Date : 16 December, 2022

Calcutta High Court (Appellete Side)
Smt. Shibani Sarkar vs Unknown on 16 December, 2022

16.12.2022 Serial no.37-38 Dd CRA (SB) 75 of 2022 with CRAN 1 of 2022

In the matter of : Smt. Shibani Sarkar ... ...Appellant

with CRA (DB) 107 of 2022 with CRAN 1 of 2022

In the matter of : Subrata Sarkar ... ...Appellant

Mr. Debasis Kar, Mr. Arka Tilak Bhadra, Advocate ... ... For the Appellants

Mr. Sreyashee Biswas, Md. Anawar Hossain, Advocates ... ...For the State

Written notes on arguments filed on behalf of the parties are taken on record.

Heard learned advocates appearing for the appellants as well as the State.

Hearing concluded. Judgment reserved.

(Debangsu Basak, J.)

(Md. Shabbar Rashidi, J.)

 
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