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Narayan Chandra Datta @ Narayan ... vs Aruna Dutta & Ors
2022 Latest Caselaw 8437 Cal

Citation : 2022 Latest Caselaw 8437 Cal
Judgement Date : 16 December, 2022

Calcutta High Court (Appellete Side)
Narayan Chandra Datta @ Narayan ... vs Aruna Dutta & Ors on 16 December, 2022

16.12.2022 Sl. 4 (Via Video Conference)

Amalranjan IN THE HIGH COURT AT CALCUTTA CIVIL REVISIONAL JURISDICTION APPELLATE SIDE

C.O. 2664 of 2022

Narayan Chandra Datta @ Narayan Datta Vs Aruna Dutta & Ors.

Mr. Surya Prosad chattopadhyay Mr. Arujun Samanta Mr. Ankit chatterjee ...for the defendant/petitioner Mr. Washef ali Mondal ...for the opposite parties

Heard learned advocates for the parties at

length.

Hearing concluded. The judgment is

reserved.

( Biswaroop Chowdhury,J. )

 
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