Amar Kumar Malick vs The State Of West Bengal & Others
2022 Latest Caselaw 8340 Cal

Citation : 2022 Latest Caselaw 8340 Cal
Judgement Date : 14 December, 2022

Calcutta High Court (Appellete Side)

Amar Kumar Malick vs The State Of West Bengal & Others on 14 December, 2022

14.12.2022
Item No.3
Court No.6.
   AB

                               M.A.T. 806 of 2022

                              Amar Kumar Malick
                                      Vs
                       The State of West Bengal & Others

                    Mr. Arjun Roy Mukherjee,
                    Ms. Debapriya Mitra ...for the Appellant.

                    Mr. Jayanta Kr. Mitra, Sr. Adv,
                    Mr. Deep Nath Roy Choudhury,
                    Mr. Ankit Sureka,
                                .....for the Metropolitan Cooperative
                                               Housing Society.


                    Written Notes of Argument filed on behalf of the

              appellant as well as the respondent cooperative

society, be kept with the records.

Hearing is concluded. Judgment is reserved.

(Rai Chattopadhyay, J.) (Arijit Banerjee, J.)

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